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State of Andhra Pradesh - Section

Section 4 in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

4. He shall prepare a merit list from the eligible candidates who have applied to the Management Quota seats, online or offline, in the prescribed form for admission to Post Graduate Dental Courses on the basis of the marks at percentile in the NEET-MDS Examination.