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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

24. Approximate scion sticks / bud wood that can be collected from the major Fruit crops are as follows.

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S.No Species Age of the tree Avg No. of sticks can be collected per plant
1 Mango 5-10 yrs 250
    > 10 yrs 500
2 Sapota 5-10 yrs 200
    > 10 yrs 300
3 Cashew 5-10 yrs 125
    > 10 yrs 300
4 Guava graft 5-10 yrs 300
    > 10 yrs 500
5 Guava Layers ( for 2 seasons) > 5 yrs 100-150
6 Sweet Orange > 5 yrs 200
    > 10 yrs 500
7 Pomegranate ( for 1 year) 2nd year 100
    3rd year onwards 200
8 Seethaphal 5-10 yrs 200
    > 10 yrs 300
9 Coconut > 8 yrs 25-30 nos of successful seedlings per tree
Note:(1)(2)(3) The no. of plantsproduced should be proportionate to the existing no. of trees inthe scion blocks according to the availability of scion sticksshown above with different species either in own plants in thenursery or leased plants with reference to the Fruit speciesFor the specieswhich are not mentioned above, may be ascertained withScientists from the Horticulture Research Station, Dr. YSRHU.Regarding Vegetables and Ornamental plants theproduction capacity should be ascertained with reference to theplant material produced and existing scion blocks by thetechnical committee or inspection officer during theirinspections.
Form - A[See Rule 3 (1)]Application For Grant of Licencee Under the Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Act, 2010
To........................................................................ {|
Passport size photograph of the Nursery owner
|}Sir,As I Sri / Smt ................................... S/o /W/o................. R/o....................... wish to establish / conduct a Horticulture Nursery in ........................... Village .................. Mandal..........................District......................I may kindly be granted a licence for this purpose as required under the Act. The detailed particulars of the Nursery are given below:-