Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3) in The North Bengal University Act, 1981

(3)Each Faculty Council for post-graduate studies shall have a Secretary to be appointed by the Executive Council:[Provided that the Secretary of the Faculty Council for post-graduate studies in Science shall also be the Secretary of the Faculty Council for post-graduate studies in Medicine.] [Proviso inserted by W.B. Act 8 of 1993.]