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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(6)(c) in The Shree Somnath Sanskrit University Act, 2005

(c)The State Government shall nominate the Director (Research) or one of the Deans of the Faculties as the Vice-Chancellor for the purpose of carrying out the current duties of the office of the Vice-Chancellor.