Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 178 in The Bihar Motor Vehicles Rules, 1992 178. Exemption of Military vehicles. - Nothing contained in this chapter shall apply to military vehicles registered under Section 60 of the Act.
