Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(2) in The Assam College Employees (Provincialisation) Act, 2005 (2)The Director of Higher Education, Assam shall process all pension cases and send them to the Accountant General, Assam as per laid down procedure.
