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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(3)The Board of Management may direct the amendment, in such manner as it may specify,of any regulation made under this section or the annulment of any regulation made there under by any Authority.