Gujarat High Court
Kiritbhai Chaturbhai Patel vs District Appropriate Authoriy on 12 September, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/13148/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13148 of 2018
================================================================
KIRITBHAI CHATURBHAI PATEL
Versus
DISTRICT APPROPRIATE AUTHORIY
================================================================
Appearance:
MR AD OZA(515) for the PETITIONER(s) No. 1
MS RV ACHARYA(1124) for the RESPONDENT(s) No. 1,2
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 3
================================================================
CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 12/09/2018
ORAL ORDER
Learned Advocate Ms.R.V.Acharya appearing for the respondents seeks time to file reply. Put up on 17.09.2018 in top ten matters.
(BELA M. TRIVEDI, J) SINDHU NAIR Page 1 of 1