Section 3(4)(vi) in The Goa Fiscal Responsibility and Budget Management Act, 2006

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State of Goa - Subsection

Section 3(4)(vi) in The Goa Fiscal Responsibility and Budget Management Act, 2006

(vi)an evaluation as to how the current policies of the Government are in conformity with the fiscal management principles set out in section 4 and the fiscal objectives set out in the Medium Term Fiscal Plan.

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State of Goa - Subsection

Section 3(4)(vi) in The Goa Fiscal Responsibility and Budget Management Act, 2006