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[Cites 0, Cited by 0] [Section 582] [Entire Act]

State of Punjab - Subsection

Section 582(ii) in The Punjab Municipal Act, 1999

(ii)in the case of a continuing contravention or failure, with an additional fine which may extend to the amount specified in the fourth column of Part-I of that Schedule for every day during which such contravention or failure continues after conviction for the first such contravention or failure :