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[Cites 0, Cited by 0] [Section 214A(1)] [Section 214A] [Entire Act]

State of West Bengal - Subsection

Section 214A(1)(i) in The West Bengal Panchayat Act, 1973

(i)Adhyaksha or the Chairperson - the Leader of the recognised political party in opposition having largest number of members directly elected with the reserved symbol of such recognised political party in the Zilla Parishad or the Mahakuma Parishad: