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State of Punjab - Section

Section 95 in Punjab Jail Manual, 1996

95. Deputy Superintendent to be present at night.

- The Deputy Superintendent shall not be absent from the prison for a night without permission in writing from the Superintendent; but, if absent without leave for a night from unavoidable necessity, he shall immediately report the fact and the cause of it to the Superintendent. [Section 19 Act IX of 1894],