Section 290(2)(c) in The Cantonments Act, 2006

[Cites 0, Cited by 0] [Section 290(2)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(2)(c) in The Cantonments Act, 2006

(c)require that any dog which has not been registered or which is not wearing such token shall, if found in any public place, be detained at a place set apart for the purpose; and

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Union of India - Subsection

Section 290(2)(c) in The Cantonments Act, 2006