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Bombay High Court

Border Road Organisation (Bro) Thru Its ... vs Rekha Suresh Thakare & 2 Ors on 24 April, 2019

Author: Swapna Joshi

Bench: Swapna Joshi

                                                                            1                                                            fa698.08.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH AT NAGPUR

                                               FIRST APPEAL NO.698 OF 2008
    [Border Road Organisation (B.R.O), Gadchiroli .vs. Mrs. Rekha wd/o Suresh Thakare and others]
...........................................................................................................................
Office Notes, Office Memoranda of Coram,                                                Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
.................................................................................................................................................................

                                                   CORAM : MRS. SWAPNA JOSHI, J.

DATED : APRIL 24, 2019.

None appears for the appellant. On the last occasion also, the appellant remained absent. It appears that the appellant is not interested in prosecuting with the matter. First Appeal is dismissed in default.

(MRS. SWAPNA JOSHI, J.) Gulande ::: Uploaded on - 25/04/2019 ::: Downloaded on - 26/04/2019 03:01:05 :::