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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of West Bengal - Subsection

Section 163(2)(c) in The West Bengal Panchayat Act, 1973

(c)inspect or cause to be inspected utilisation of funds in respect of schemes or programmes assigned to the Panchayat Samiti by the State Government for execution either directly or through the Zilla Parishad,