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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The Harbour Craft Rules for the Port of Madras, 1935

(1)No tindal or other person in charge of or navigating a registered cargo harbour craft shall allow a fishing boat or a catamaran to be within ten yards of her when such cargo harbour craft is plying between the ship and shore.