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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(2)Recruitment to the posts of Peon, Chowkidar and Van Attendant shall be made in accordance with the provisions of the Class IV Employees Service Rules, 1975.