Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Tripura - Subsection

Section 168(c) in Tripura Municipal Act, 1994

(c)to provide for any item not specifically Laid down but which is necessary to carry out the purpose of this Act.