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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(2)The total burden connected to each Instrument transformer shall not exceed its rated burden. The rated burden and connected burden of the Instrument transformer may normally be such that actual burden remains between 25% to "100% of the rated burden.