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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(1)The Forum and the Ombudsman shall submit a quarterly report on the number of complaints/ representations received, redressed and pending, within 15 days of the end of the quarter, to the Commission.