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[Cites 0, Cited by 0] [Section 275(6)] [Section 275] [Entire Act]

State of Punjab - Subsection

Section 275(6)(ii) in The Punjab Municipal Corporation Act, 1976

(ii)"unbuilt area" is an area within the local limits of a city which is declared as such at a special meeting of the Corporation by a resolution confirmed by the Government, or which is notified as such by the Government.