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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4B) in The Insecticides Rules, 1971

(4B)[ A person who applies for manufacturing licence shall possess or shall employ a person possessing Master's degree in Chemistry with a Doctorate or a graduate degree in Chemical Engineering for manufacture of technical grade pesticides or a graduate degree in Agriculture Science with Chemistry for manufacture of pesticide formulation:Provided that a person possessing a manufacturing licence on the date of notification of this sub-rule shall be allowed a period of two years to comply with the educational qualification.] [Inserted by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).]