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[Cites 0, Cited by 2] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1) in The Assam Agricultural Produce Market Act, 1972

(1)The Chairman or Vice-Chairman of any market committee may be removed from office by a resolution adopted by at least two-third of the total number of members of the market committee present and voting at the meeting convened for the purpose, in the manner prescribed.