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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in Hindi version, in sub-section (4), for the words ^^U;kf;d dkjckj the words ^^U;kf;d dk;Z shall be substituted.