Section 22F(1)(a) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 22F(1)] [Section 22F] [Entire Act]

(a)possesses the qualifications laid down in the regulations or has been exempted from such qualifications under subsection (1) of Section 22-E;

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