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State of West Bengal - Section

Section 11 in The West Bengal State Homoeopathic Health Service Act, 2002.

11. Homoeopathic Medical Officers included in West Bengal Homoeopathic Health Service shall not opt for West Bengal Homoeopathic Education Service.

- A person working as the Homoeopathic Medical. Officer prior to the commencement of the Act-shall be included in the cadre of the West Bengal Homoeopathic Health Service and shall not be allowed to opt for the cadre of the West Bengal Homoeopathic Education Service.