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State of Jharkhand - Section

Section 438 in Bihar Education Code, 1961

438. Responsibilities for Libraries.

- The Headmaster/Principal is responsible for the library. He may, however, place selected teachers in-charge of the teachers' library and the different scholars' libraries, and the clerk if he has one, incharge of the reference library.(D.P. I.'s circular no. 27, dated the 13th September 1916.)Note. - In Government High/Higher Secondary schools, where there is a paid librarian, that officer is responsible for the reference library and teachers' library. He is also required to keep a list of the books placed in the different scholars' libraries, but each class-teacher is responsible for the books made over to him for the use of his class.