Jeremious Minj 8 Ors vs Aruna Rajoria And Anr on 20 September, 2019

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Gauhati High Court

Jeremious Minj 8 Ors vs Aruna Rajoria And Anr on 20 September, 2019

Bench: Suman Shyam

                                                                    Page No.# 1/3

GAHC010179322019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C) 438/2019

         1:JEREMIOUS MINJ 8 ORS.
         S/O- LT BEBEDIT MINJ, VILL- DALGAON, P.O. SARAIBIL, P.S.
         GOSSAIGAON, DIST- KOKRAJHAR, BTAD, ASSAM, PIN- 783360

         2: MANGAL MARDI
          S/O- LT BASHI MARDI
         VILL- DALGAON
          P.O. SARAIBIL
          P.S. GOSSAIGAON
          DIST- KOKRAJHAR BTAD
         ASSAM
          PIN- 783360

         3: ALBINUS BACK
          S/O- LT BIRSAI BACK
         VILL- DALGAON
          P.. SARAIBIL
          P.S. GOSSAIGAON
          DIST- KOKRAJAR BTAD
         ASSAM
          PIN- 783360

         4: FOKO BARA
         W/O- LT ROTI BARA
         VILL- DALGAON
          P.O. SARAIBIL
          P.S. GOSSAIGAON
          DIST- KOKRAJHAR BTAD
         ASSAM
          PIN- 783360

         5: SIMON TIIGGA
          S/O- LT POIUS TIGGA
         VILL- DALGAON
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P.O. SARAIBIL
P.S. GOSSAIGAON
DIST- KOKRAJHAR BTAD
ASSAM
PIN- 783360

6: ATTOWA BACK
 S/O- LT BANDHANA BACK
VILL- DALGAON
 P.O. SARAIBIL
 P.S. GOSSAIGAON
 DIST- KOKRAJHAR BTAD
ASSAM
 PIN- 783360

7: ANSELEM KUJUR
 S/O- LT LIBIN KUJUR
VILL- DALGAON
 P.O. SARAIBIL
 P.S. GOSSAIGAON
 DIST- KOKRAJHAR BTAD
ASSAM
 PIN- 783360

8: REJINA TIRKEY
W/O- DANIAL LAKRA
VILL- DALGAON
 P.O. SARAIBIL
 P.S. GOSSAIGAON
 DIST- KOKRAJHAR BTAD
ASSAM
 PIN- 783360

9: ELIUS CHERMAKO
 S/O- LT MUSHA CHERMAKO
VILL- DALGAON
 P.O. SARAIBIL
 P.S. GOSSAIGAON
 DIST- KOKRAJHAR BTAD
ASSAM
 PIN- 78336

VERSUS

1:ARUNA RAJORIA AND ANR.
THE COMM. AND SECY. TO THE GOVT. OF ASSAM, REVENUE (R AND R)
AND DISASTER MANAGEMENT DEPTT., DISPUR, GHY-6
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           2:PARTHA P. MAJUMDAR
           THE DY. COMMISSIONER
            KOKRAJHAR
            DIST- KOKRAJHAR
           ASSAM
            PIN- 78337

Advocate for the Petitioner : MD H R AHMED
Advocate for the Respondent :


                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                         ORDER

Date : 20-09-2019 Heard Mr. H.R. Ahmed, learned counsel for the petitioner. Perused the additional affidavit filed by the petitioner on 10-09-2019. Although there is delay in preferring the contempt case yet, it appears that present is a case of continuing contempt.

Issue notice returnable in 06 weeks. Petitioner to take steps for service of notice upon the respondents by registered post with A/D as well as by usual process.

Steps within 07 days from today.

JUDGE GS Comparing Assistant

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