Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 6 in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985 6. Reservation of compartments for females not necessary.- It shall not be necessary for the metro railway administration to reserve any compartment in any train for the exclusive use of females.
