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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(b) in Jharkhand University of Technology Act, 2011

(b)A nominated member of the Governing Body may tender resignation of his membership at any time. Such resignation shall be conveyed to the Chancellor by a letter in writing by the member and the resignation shall take effect from the date of its acceptance by the Government;
(vii)All casual vacancies among nominated members shall be filled by nomination by the Government.
(viii)The Governing Body shall meet at least once in the year.
(ix)Upon requisition in writing signed by not less than one third of the total members of the Governing Body, the meeting shall be convened, which shall not be later than fourteen days from the date of receipt of requisition aforesaid.
(x)The quorum for the meeting of the Governing Body shall be one third of the total number of members or six persons whichever is less.