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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(vi) in The Greater Noida Industrial Development Area Building Regulations, 1992

(vi)Recommended notation for colouring of plans. - The site and building plans shall be coloured as specified in the table given below where items of work are not identified, the colouring notation used shall be indexed :