Supreme Court - Daily Orders
Union Of India vs Indsur Global Ltd. on 10 October, 2017
ITEM NO.54 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 28309/2015
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
INDSUR GLOBAL LTD. Respondent(s)
(LIST SC NOS. 17752-17753/2017 BEFORE LD. REGISTRAR COURT ON
21.08.2017)
WITH
SLP(C) No. 16330/2017 (XI)
SLP(C) No. 6735-6740/2016 (XII)
(FOR [I/A FOR SUBSTITUTED SERVICE (PUBLICATION)] ON IA
35234/2017)
SLP(C) No. 6917/2017 (XI)
(to be heard along with SC: 28309 of 2015)
SLP(C) No. 6773/2016 (IV-B)
SLP(C) No. 17431/2017 (XI)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2017)
SLP(C) No. 7559/2016 (IV-B)
SLP(C) No. 10127/2016 (IV-B)
SLP(C) No. 10126/2016 (IV-B)
SLP(C) No. 11154/2016 (IV-B)
SLP(C) No. 11156/2016 (IV-B)
SLP(C) No. 11145/2016 (IV-B)
SLP(C) No. 11772/2016 (IV-B)
SLP(C) No. 12787/2016 (IV-B)
SLP(C) No. 11771/2016 (IV-B)
SLP(C) No. 11769/2016 (IV-B)
SLP(C) No. 14547/2016 (IV-B)
SLP(C) No. 28299/2015 (III)
SLP(C) No. 30593-30594/2015 (XII)
SLP(C) No. 9473/2016 (III)
SLP(C) No. 32127/2015 (XII)
SLP(C) No. 36345/2016 (XII)
SLP(C) No. 37979/2016 (XI)
SLP(C) No. 35257/2015 (XI -A)
(SLP(C) Nos. 35257 of 2015, 394, 395 and 396 of 2016 are to be
listed together in Ld. Registrar court alongwith connected
matters.)
Signature Not Verified
SLP(C) No. 389/2016 (XII)
Digitally signed by
RUPAM DHAMIJA
Date: 2017.10.12
SLP(C) No. 392/2016 (III)
16:55:56 IST
Reason:
SLP(C) No. 395/2016 (XI -A)
(SLP(C) Nos. 35257 of 2015, 394, 395 and 396 of 2016 are to be
listed together in Ld. Registrar court alongwith connected
matters.)
Item No.54 -2-
SLP(C) No. 396/2016 (XI -A)
(SLP(C) Nos. 35257 of 2015, 394, 395 and 396 of 2016 are to be
listed together in Ld. Registrar court alongwith connected
matters.)
SLP(C) No. 1232/2016 (XII)
(FOR [IA FOR AMENDMENT OF C/T] ON IA 36481/2017)
SLP(C) No. 394/2016 (XI -A)
(SLP(C) Nos. 35257 of 2015, 394, 395 and 396 of 2016 are to be
listed together in Ld. Registrar court alongwith connected
matters.)
SLP(C) No. 33234-33247/2016 (XII)
SLP(C) No. 17752-17753/2017 (XIV)
(For admission.
Diary No. 6152/2017 is linked to Diary No. 27068/2015 as SC
28309/2015 @ relied upon judgment is tagged with Diary No.
27068/2015
ONLY IA NO DY NO 35234/17 TO BE LISTED)
C.A. No. 10672/2017 (XIV)
C.A. No. 11183-11184/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.77083/2017-CONDONATION OF DELAY
IN FILING and IA No.77087/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 10-10-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sachin Sharma, Adv.
B. Krishna Prasad, AOR
For Respondent(s)
Amita Singh Kalkal, AOR
Rajesh Kumar, AOR
Ap & J Chambers, AOR
Khaitan & Co., AOR
T. R. B. Sivakumar, AOR
Nikhil Nayyar, AOR
Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Meera Mathur, AOR
T. Mahipal, AOR
T. G. Narayanan Nair, AOR
Mr. Syed Ahmad Naqvi, Adv.
Prithvi Pal, AOR
Uttara Babbar, AOR
Ms. Neha Agarwal, Adv.
E. C. Agrawala, AOR
Shibashish Misra, AOR
Mr. Prem Ranjan Kumar, Adv.
Awanish Sinha, AOR
Item No.54 -3-
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 6735-6740/2016 Application for substituted service of the sole respondent is allowed. Notice be issued accordingly. SLP(C) No. 6917,16630/2017 The Ld. Counsel for the petitioner to take fresh steps alongwith fresh and complete address of the sole respondent within two weeks. Notice thereafter be issued. SLP(C) No. 17431/2017 Sole respondent has been served but no one has put in appearance.
SLP(C) No. 32127/2015 Four weeks' time is granted to the sole respondent for filing counter affidavit.
SLP(C) No. 36345/2016 Sole respondent has already filed counter affidavit. The matter stands complete.
Registry to process the same for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when become ready.
SLP(C) No. 37979/2016 Sole respondent has already filed counter affidavit. The matter stands complete.
Registry to process the matter for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when become ready.
Item No.54 -4-SLP(C) No. 35257/2015
Sole respondent has already filed counter affidavit. The matter stands complete.
Registry to process the same for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when become ready.
SLP(C) No. 389/2016
Last and final opportunity is granted to the Ld. Counsel for the petitioner for filing affidavit with proof of publication of the sole respondent within two weeks. SLP(C) No. 392/2016
Sole respondent has already filed counter affidavit. The matter stands complete.
Registry to process the matter for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when become ready.
SLP(C) No. 9473/2016
Service is complete.
Registry to process the matter for listing before the Hon'ble Court, as per order dated 8.11.2016. SLP(C) No. 17752-17753/2017 Last and final opportunity is granted to the sole respondent for filing counter affidavit within four weeks. SLP(C) No. 30593-30594/2015 Four weeks' time is granted to the sole respondent for filing counter affidavit.
Item No.54 -5-SLP(C) No. 395/2016 Respondent No.1 has already filed counter affidavit. Respondent No.2 has been served but no one has entered appearance.
SLP(C) No. 396/2016 Sole respondent has been served but no one has put in appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when become ready.
SLP(C) No. 1232/2016 Sole respondent has already filed counter affidavit. The matter stands complete.
Registry to process the same for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when becomes ready.
SLP(C) No. 394/2016 Four weeks' time, as last opportunity, is granted to the sole respondent for filing counter affidavit. SLP(C) No. 33234-33247/2016 Sole respondent has been served but no one has put in appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules, however, alongwith the connected matters as and when become ready.
Item No.54 -6-C.A. No. 10672/2017 Await certificate of service of the sole respondent from the High Court. Reminder be issued. C.A. No. 11183-11184/2017 Await certificate of service of both the respondents from the High Court. Reminder be issued. SLP(C) Nos.6773, 7559, 10127, 10126, 11154, 11156, 11145, 11772,12787,11769 and 14547/2016 Complete category matters.
SLP(C) No.11771/2016 Last and final opportunity is granted to the sole respondent for filing counter affidavit within four weeks. List again on 28.11.2017.
RAJESH KUMAR GOEL Registrar