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State of Jharkhand - Section

Section 120 in Jharkhand Panchayat Raj Act, 2001

120.

Provision of Penalty for giving false information or for not giving information.Whoever required by or under this Act of the rules made thereunder or by any notice or any other process issued thereunder to give any information, withholds such information or deliberately gives false information, shall, on guilt being proved, be punished.