Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 461 in Telangana Habitual Offenders Act, 1962 461. Dishonestly breaking open receptacle containing property. II. Offence under the Suppression of Immoral Traffic in Women and Girls Act, 1956 (Central Act 104 of 1956).
