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Supreme Court - Daily Orders

Manoj Singh vs Chintel India Pvt. Ltd. on 12 December, 2023

Bench: Hrishikesh Roy, Sanjay Karol

     ITEM NO.801                              COURT NO.7                   SECTION X
     (Mentioning)

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)    No(s).273/2022


     MANOJ SINGH & ORS.                                                    Petitioner(s)
                                                    VERSUS

     CHINTEL INDIA PVT. LTD. & ORS.                                        Respondent(s)


     Date : 12-12-2023 This petition was mentioned today.


     CORAM :
                                   HON'BLE MR. JUSTICE HRISHIKESH ROY
                                   HON'BLE MR. JUSTICE SANJAY KAROL


     For Petitioner(s)                 Mr. Prashant Bhushan, AOR          (Mentioned By)


     For Respondent(s)                 Ms. Charu Sangwan, AOR
                                       Mr. Samar Vijay Singh, AOR


                           UPON being mentioned, the Court made the following

                                             O R D E R
I.A. No.258065/2023

As mentioned, list on 4th January, 2024.

[DEEPAK JOSHI] [KAMLESH RAWAT] COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.12.13 17:25:21 IST Reason: