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[Cites 0, Cited by 0] [Section 28B(2)] [Section 28B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28B(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)having a share in a joint stock company which makes the contract; and