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Rajasthan High Court - Jaipur

Vinita Bajoria D/O Prem Kumar Agarwalla vs Income Tax Officer on 18 October, 2022

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 14891/2022

                                    Vinita Bajoria D/o Prem Kumar Agarwalla
                                                                                                       ----Petitioner
                                                                        Versus
                                    Income Tax Officer
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prateek Barla For Respondent(s) : Ms. Parinitoo Jain HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 18/10/2022 Issue notice to the respondent(s). Ms. Parinitoo Jain, learned counsel accepts notice on behalf of respondent No. 1.

Copy of petition along with all its annexures be supplied to learned counsel for respondent No.1 by tomorrow.

Issue notice to respondent No.2 on payment of PF within two days, returnable within two weeks.

List the matter after three weeks. (VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J SAHIL SONI /RAJAT/2 (Downloaded on 21/10/2022 at 09:48:24 PM) Powered by TCPDF (www.tcpdf.org)