Section 92D in U.P. Zamindari Abolition and Land Reforms Rules, 1952
92D. [ Renewal of the Rolls. [Added by Notification No. 2221-R/I-A-1042-1955, dated 10.01.1956.]
- Annuity rolls may be renewed in the following cases :(a)When all the columns for recording the payments are used up.(b)When the roll has been spoiled or rendered unfit for use.(c)When the roll has been lost.]
