Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(1)(c) in The Rajasthan Municipalities (Election) Rules, 1994

(c)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station; or