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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1)(b) in The Haryana Canal and Drainage Rules, 1976

(b)for a term not exceeding one year with the previous sanction of the Superintending Canal Officer make contracts for the supply of canal water for purposes other than those for irrigation not specified in the Schedule of water rates.