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[Cites 0, Cited by 0] [Section 909] [Entire Act]

State of Punjab - Subsection

Section 909(1) in Punjab Jail Manual, 1996

(1)The drainage of the land round the jail should receive careful attention and all low ground be filled up with clean earth. High crops should not, both for sanitary reasons and as affording convenient cover to any prisoner escaping or attempting to escape, be grown within 50 yards of the jail walls.