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Calcutta High Court (Appellete Side)

Tower Infotech Ltd. And Anr vs Union Of India And Ors on 17 November, 2022

Author: I.P. Mukerji

Bench: I.P. Mukerji

17.11.2022
 KC(13-14)

                          WPA/16534/2013
                     Tower Infotech Ltd. and Anr.
                                  VS
                       Union of India and Ors.
                                 With
             CAN1 of 2013(Old No:CAN No. 11064 of 2013)
                                 with
                CAN 2 of 2013(Old No:CAN 11184 of 2013)
                                 With
                CAN 3 of 2014(OldNo:CAN 4698 of 2014)
                                 With
               CAN 4 of 2014(Old No:CAN 7281 of 2014)
                                 With
                CAN 5 of 2015(Old No:CAN 124 of 2015)
                                 With
               CAN 6 of 2015(Old No:CAN 1079 of 2015)
                                 With
               CAN 7 of 2015(Old No:CAN 4055 of 2015)
                                 With
              CAN 9 of 2016 (OldNo:CAN 11671 of 2016)
                                 With
                CAN 10 of 2017(Old No:CAN 94 of 2017)
                                 With
              CAN 11 of 2017(Old No:CAN 1444 of 2017)
                                 With
              CAN 12 of 2017(Old No:CAN 1466 of 2017)
                                 With
               CAN 13 of 2017(Old No:CAN 3937of 2017)
                                 With
              CAN 14 of 2017(Old.No:CAN 7746 of 2017)
                                 With
              CAN 15 of 2017(Old No:CAN 8103 of 2017)
                                 With
              CAN 16 of 2017(Old No:CAN 8270 of 2017)
                                 With
              CAN 17 of 2017(Old No:CAN 8655 of 2017)
                                 With
              CAN 18 of 2017(Old No:CAN 10025 of 2017)
                                 With
              CAN19 of 2017(Old No:CAN 10159 of 2017)
                                 With
              CAN 20 of 2017(Old No:CAN 10965 of 2017)
                                 With
               CAN 22 of 2018(Old No:CAN 2300 of2018)
                                 With
              CAN 24 of 2018(Old No:CAN 6007 of 2018)
                                 With
               CAN 25 of 2018(Old No:CAN 7047 of 2018)
                                 With
                          2




     CAN 26 of 2018(Old No:CAN 7048 of 2018)
                      With
     CAN 27 of 2018(Old No:CAN 7547 of 2018)
                      With
      CAN 28 of 2019(Old No:CAN 67 of 2019)
                      With
      CAN 29 of 2019(Old No:CAN 707 of2019)
                      With
     CAN 30 of 2019(Old No:CAN 2773 of 2019)
                      With
     CAN 34 of 2020(Old No:CAN1886 of 2020)
                      With
                  CAN 40 of2021
                      With
                 CAN 41 of 2021
                      With
                 CAN42 of 2021
                      With
                  CAN 43/2021
                      With
                 CAN 44 of 2022
                      With
                 CAN 45 of 2022
                      With
                 CAN 7047 of 2018
                      With
                WPA 21910 of2017
               Birendra Nath Kayal
                       VS
             Union of India and Ors.



Mr. Diptomoy Talukder
Mr. Triptimoy Talukder
Mr. Abhiraj Tarafdar..................for the respondents.

Mr. Arijit Chakraborti...................for the E.D. Ms. Anamika Pandey...................for the Union of India.

Mr. A.K. Kundu Mr. A. Basu ...for the RBI Mr. Rajdip Ray Mr. Sandip Ray ...for the company Mr. Amitesh Banerjee, Mr. Tulsi Das Roy............................for the State 3 Mr. Sujit Sankar Koley ...for the applicants in CAN 707 of 2019, CAN 29 of 2019 & CAN 7047 of 2018 Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt Mr. Syamantak Banerjee.........................for the SEBI.

Mr. Dipankar Dandapath, Mr. Anindya Sundar Das....................for the C.B.I. Mr. Pinaki Ranjan Mitra Mr. Birendra Nath Manna................for the applicant in CAN 43 of 2021 Mr. Rajdip Ray Mr. Sandip Ray..............................for the Company Mr. Mani Shankar chattopadhyay ...for the applicant in CAN 44 of 2022 Mr. Mani Sankar Chattopadhyay, Mr. Bholanath Ghosh.......................for the applicant in CAN 44 of 2022.

Mr. S.K. Tiwari........................for the Union of India in CAN 44 of 2022.

Let these matters stand over till 1st December, 2022.

(I.P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.)