Supreme Court - Daily Orders
Uma Shankar Gupta vs Union Of India . on 3 November, 2014
Bench: Vikramajit Sen, Prafulla C. Pant
ITEM NO.14 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16919-16920/2014
(Arising out of impugned final judgment and order dated 28.04.2003
in CMWP No. 6848/2002 in CMRA No. 107113/2003 passed by the High
Court Of Judicature at Allahabad)
UMA SHANKAR GUPTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 03/11/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Mohit Kumar Gupta, Adv.
Ms. A. Dwivedi, Adv.
Ms. K. R. Chitra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special leave petitions are dismissed on the ground of delay.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.11.03 16:13:44 IST Reason: