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Union of India - Section

Section 11 in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

11. Period of Training.

(1)The period of training for the award of the MDS course shall be of three years duration for three academic years as full time candidates in an institution including the period of examination:Provided that the time period required for passing out of the MDS course shall be a maximum of six years from the date of admission in said course:Provided further that the duration of the post-graduate course for the post-graduate Diploma holders shall be of two years in the respective speciality. The syllabus and curriculum shall be the same as MDS Course in the concerned speciality except that they are not required (i) to undergo study and training in Basic Sciences and (ii) pass the PART-I Examination of MDS Course. However, they have to submit the dissertation work, as part of the post-graduate programme.
(2)During the period, each student shall take part actively in learning and teaching activities design of training, by the institution or the university. The teaching and learning activities in each speciality, shall be as under:-
(a)Lectures: There shall be some didactic lectures in the speciality and in the allied fields. The departments shall encourage guest lectures in the required areas and integrated lectures by multi-disciplinary teams on selected topics, to strengthen the training programmes.
(b)Journal Review: The journal review meetings shall be held at least once a week. All trainees, associate and staff associated with the post-graduate programme are expected to participate actively and enter relevant details in the logbook. The trainee shall make presentations from the allotted journals of selected articles. A model check list for the evaluation of journal review presentation is annexed at Schedule-I of these regulations.
(c)Seminars: The seminars shall be held at least twice a week in each department. All trainees are expected to participate actively and enter relevant details in logbook. A model check list for the evaluation of seminar presentation is annexed at Schedule-II of these regulations.
(d)Symposium: It is recommended to hold symposium on topics covering multiple disciplines.
(e)Clinical Postings: Each trainee shall work in the clinics on regular basis to acquire adequate professional skills and competency in managing various cases, A model check list for evaluation of clinical postings is annexed at Schedule-III of these regulations.
(f)Clinico-Pathological Conference: The clinico pathological conference shall be held once a month involving the faculties of Oral Medicine and Radiology, Oral Pathology and allied clinical departments. The trainees shall be encouraged to present the clinical details, radiological and histo-pathological interpretations and participation in the discussions.
(g)Inter-Departmental Meetings: To encourage integration among various specialities, there shall be inter-departmental meeting chaired by the Dean with all heads of post-graduate departments at least once a month.
(h)Teaching Skills: All the trainees shall be encouraged to take part in undergraduate teaching programmes either in the form of lectures or group discussions. A model check list for evaluation of teaching skills is annexed at Schedule-IV of these regulations.
(i)Dental Education Programmes: Each department shall organise dental education programmes on regular basis involving other institutions. The trainees shall also be encouraged to attend such programmes conducted outside their university or institute.
(j)Conferences/Workshops/Advanced Courses: The trainees shall be encouraged to attend conference/workshops/advanced courses and also to present at least two scientific papers and two posters at State/national level speciality and allied conferences/conventions during the training period.
(k)Rotation and Posting in other Departments: To bring in more integration among the specialities and allied fields, each department shall workout a programme to rotate the trainees in related disciplines.
(l)Dissertation/Thesis: The trainees shall prepare a dissertation based on the clinical or experimental work or any other study conducted by them under the supervision of the guide. A model check list for evaluation of dissertation presentation and continuous evaluation of dissertation work by guide/co-guide is annexed at Schedule-V of these regulations. A model overall assessment sheet to be filled by all the trainees undergoing post-graduate course is annexed at Schedule-VI of these regulations.
(3)All the students of the speciality departments shall complete the minimum quota for the teaching and learning activities, as follows:-
(a) Journal Clubs : 5 in a year
(b) Seminars : 5 in a year
(c) Clinical Case Presentations : 4 in a year
(d) Lectures taken for undergraduates : 1 in a year
(e) Scientific Paper/Poster Presentations InState/National Level Conferences :4 papers/posters during three years of trainingworkshop period
(f) Clinico Pathological Conferences : 2 presentations during three years of trainingperiod
(g) Scientific Publications (optional) : one publication in any indexed scientificjournal
(h) Submission of Synopsis : one synopsis within six months from the dateof commencement of the course
(i) Submission of Dissertation months : one dissertation within six before appearingfor the university examination
(j) Submission of Library Dissertation : one dissertation within eighteen monthsfromthe date of commencement of the course