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State of West Bengal - Section

Section 21 in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

21. Act to have overriding effect.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any judgment, decree or order of any court, tribunal or other authority, or in any instrument having effect by virtue of any law other than this Act.