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Central Administrative Tribunal - Chandigarh

Surinderjit Sharma Age About 72 Years ... vs Union Of India Through The Secretary To ... on 15 May, 2012

CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CHANDIGARH O.A.NO. 982/PB/2011 Decided on: 15.05.2012 Coram: Honble Mr. Justice S.D. Anand, Member (J)

1. Surinderjit Sharma age about 72 years S/o Late Sh. Hari Ram Sharma, H. No. 306/10, Bhawani Nagar, Majitha Road, Amritsar  143001.

2. Gurbakhsh Singh alias Gurbax Singh Pasricha S/o Sardool Singh, 260 A, Lane No. 4, Sant Avenue, G.T. Road, Amritsar.

3. Dev Raj Sharma S/o Dwarka Dass Sharma, 45 LIC Colony, Kashmit Avenue West, P.O. Vijay Nagar, Amritsar.

4. Janak Raj Sharma S/o Sh. Jagdish Chander, 1439/8, Gali No. 2, Islamabad P.O. Kh. College, Amritsar.

5. Satya Paul Mahajan S/o Sh. Brij Lal, 237, Azad Nagar, S.W. Road, Amritsar.

6. Des Raj Soi S/o Hukam Chand H. No. 465, Gali Patwarian, Gali No. 3, Gopal Nagar, Majitha Road, Amritsar.

7. Sarbjeet Singh Walia S/o Sh. Ishwar Singh, 101, Dashmesh Avenue, G.T. Road, Amritsar.

8. Ram Parkash Kapoor S/o Jai Chand Kapoor, H. No. 34, Hussainpura West, Amritsar.

9. Sh. Bachan Lal s/o Hakam Chand Gali Church Wali, Khai Mohalla H. No. 6688, Amritsar.

10. R.P. Ghai s/o Malawa Ram, 1071, Gurdwara Wali Gali, Nikka Singh Colony, Amritsar.

11. Baldev Singh Ghai s/o Sohan Singh Ghai, 9128 Gali No. 7, Kot Baba Deep Singh, Asr.

12. Jagir Singh Parwana s/o Kartar Singh, 2692/14, Hari Pura, Amritsar.

13. Som Nath s/o Bishan Dass D-1 MCA/971, Gali No. 7/13, Bara Haripura, Amritsar.

14. Ram Krishan Pal s/o Sh. Dewan Chand, 47 A, Court Road near Sangam Palace, Amritsar.

15. Ramesh Paul s/o Mangat Ram, 1021/1, Gali kharsian Katra Baghian, Ram Bagh Amritsar.

16. Charan Singh s/o Sant Singh Gali-6, H. No. 782, Dashmesh Nagar, Amritsar.

17. Amrik Singh s/o Bachan Singh 4373-A, Ranjit Pura, Amritsar.

18. Mohinder Singh Jassal s/o Narain Singh, 238-39, Azad Nagar, S.W. Road, Amritsar.

19. Brij Mohan s/o Bihari lal, 13-F/352, Nehru Colony, Majitha Road, Amritsar.

20. Kasturi Lal Sehgal s/o Dewan Chand, 123 Oeon Street No. 2, Bhawani Nagar, Amritsar.

21. Vishav Nath s/o Mulakh Raj, 764 Adarsh Nagar, P.O. Fatehpur, Amritsar.

22. Jang Bahadur s/o Lal Chand, 1512 Main Bazar Verka, Amritsar.

23. Balbir Kumar Sharma s/o Shambhu Nath, 5152/19, Gali No. 18, Mehar Pura, Amritsar.

24. Saroop Singh s/o Beant Singh 262, New A Versus

1. Union of India through the Secretary to the Government of India, Ministry of Personnel, Public Grievances and Pensions, Department of Pensions and Pensioners Welfare, Lok Nayak Bhawan, New Delhi.

2. Secretary, Govt. of India, Ministry of finance, Department of Expenditure, New Delhi.

3. Secretary, Govt. of India, Ministry of Communication and I.T. Department of Post, New Delhi. ..Respondents Present: Mr. V.K. Sharma, proxy counsel for the applicant Mr. Sanjiv Dahiya, counsel for the respondents Order (Oral) BY HONBLE MR. JUSTICE S.D. ANAND, MEMBER(J)

1. There being no dispute that the controversy in this O.A. is squarely covered by a decision rendered by a Division Bench of this Tribunal in O.A. No. 509/CH/2011, the O.A. shall stand allowed. The view obtained by the competent authority in treating pre-2006 and post-2006 differently is held to be invalid and stands quashed. The pension of the applicants shall be fixed accordingly and the relevant monetary benefits be disbursed to the applicant within three months from today.

2. Disposed of accordingly.

(JUSTICE S.D. ANAND) MEMBER (J) PLACE: Chandigarh Dated: 15.05.2012 mw

- - O.A. No. 982/PB/2011