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State of Bihar - Section

Section 4 in Bihar Public Records Rules, 2015

4. Maintenance of standing guard files.

- The Records Officer shall be responsible for maintaining and keeping a standing guard files and proper record according to the directions issued by the Director or Head of the Archives, as the case may be in pursuance of the provisions of sub-section (2) of section 6 and shall produce the same for inspection, as and when required by the Director or Head of the Archives, as the case may be.