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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(1)(a) in The Maharashtra Medical Council Act, 1965

(a)the Medical Council constituted under sub-section (2A) of section 2A of the Bombay Medical Act, 1912, in its application to the Bombay area of the State; and