Section 7 in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001
7. Manner of Payment of Fee.
- The fee required to be paid under sub-section (1) of Section 39 of the Act may be paid by money order, demand draft or in cash. In case the fee is paid in cash a receipt therefor may he obtained from the Registrar.
