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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Employees' State Insurance (Medical Benefit) Rules, 1951

(2)An Insurance Medical Officer shall receive such [pay and allowances] [Inserted vide Lab. Department Notification, No. 9653/6.10.1960.] as may be determined by the State Government with the consent of the Corporation.